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The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

Act No. 34 of 1977

[3rd December, 1977.]

An Act to provide for the acquisition of the Lady Hardinge Medical College and Hospital and for the management of the Kalavati Saran Hospital, with a view to ensuring better facilities for higher medical education for women and medical facilities for women and children in the Union territory of Delhi and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Twenty-eighth Year of the Republic of India as follows:-



Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977 Back




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