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5. Lady Hardinge Medical College and Hospital to be administered as Government institution.-

On and from the appointed day, the Lady Hardinge Medical College and Hospital shall be administered by the Central Government as a Government institution, and, in administering the properties transferred to and vested in it under section 3, regard shall be had to the purposes specified in the Scheme.



Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977 Back




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