The Labour Laws (Simplification of Procedure for Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988

Act No. 51 of 1988

[24th September, 1988.]

1[An Act to provide for the simplification of procedure for furnishing returnsand maintaining registers in relation to establishments employing a small numberof persons under certain labour laws.]

BE it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows:-