1. Short title and commencement.-
(1) This Act may be called the Khuda Bakhsh Oriental Public Library Act, 1969.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
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1. Short title and commencement.- (1) This Act may be called the Khuda Bakhsh Oriental Public Library Act, 1969. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. |
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