The Khadi and Industries Commission Act, 1956
1. Short title and extent.
1. This Act may be called the Khadi and Village Industries Commission Act, 1956.
2. It extends to the whole of India except the State of Jammu and Kashmir.
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The Khadi and Industries Commission Act, 1956 1. Short title and extent. 1. This Act may be called the Khadi and Village Industries Commission Act, 1956. 2. It extends to the whole of India except the State of Jammu and Kashmir. |
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