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The First Schedule
[See clause (d) of section 3]

1. Kalakshetra College of Fine Arts.

2. Craft Education and Research Centre consisting of:

(i) a Weaving Department, and

(ii) a Kalamkari unit.

3. Besant Arundale Theosophical Senior Secondary School.

4. Besant Theosophical High School.

5. Besant Cultural Centre Hostel.



Kalakshetra Foundation Act, 1993 Back




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