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10. Authorities of the Foundation.

(1) The Foundation shall consist of the following, authorities, namely:

(a) the Governing Board;

(b) the Academic Committee; and

(c) the Finance Committee.

(2) In the discharge of functions and exercise of powers under this Act, the authorities referred to in sub-section (1) shall be guided by the objects specified in section 9.



Kalakshetra Foundation Act, 1993 Back




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