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111. Repeal and savings.-

(1) The Juvenile Justice (Care and Protection of Children) Act, 2000 (56 of 2000) is hereby repealed.

(2) Notwithstanding such repeal, anything done or any action taken under the said Acts shall be deemed to have been done or taken under the corresponding provisions of this Act.



Juvenile Justice (Care and Protection of Children) Act, 2015 Back




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