The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

Act No. 10 of 1987

[9th May, 1987.]

An Act to provide for the compulsory use of jute packaging material in the supply and distribution of certain commodities in the interests of production of raw jute and jute packaging material, and of persons engaged in the production thereof, and for matters connected therewith.

BE it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows:-