The Junagadh Administration (Property) Act, 1948
[Act No. 26 of 1948]
[13th April, 1948.]
| Contents | |
| Sections | Particulars |
| Title | The Junagadh Administration (Property) Act, 1948 |
| 1. | Short title |
| 2. | Definitions |
| 3. | Vesting and disposal of property and powders of Administrator |
| 4. | Issue of duplicate securities |
| 5. | Transfers otherwise than by Administrator void |
| 6. | Bar of jurisdiction |
| 7. | Protection of action taken under this Act |
| 8. | Power of the Central Government to add to the schedule |
| 9. | Repeal of Ordinance No. 30 of 1947 |
| The Schedule | |
| Part I | Bank Deposits |
| Part II | Government Securities |
| Part III | Shares of Joint Stock Companies |
