Judges (Protection) Act, 1985
NO.59 OF 1985
Contents | |
Sections | Particulars |
1 | Short title and extent |
2 | Definition |
3 | Additional protection to judges |
4 | Saving |
[6th September, 1985.]
An Act for securing additional protection for Judges and others acting Judicially and for matters connected therewith.
BE it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:-