Table- 4
State Acts Including Governor's Acts that Shall Remain in Force in Union Territory of Jammu and Kashmir; and Union Territory of Ladakh
S.No. | Name of the Act | Act/Ordinance No. |
1. | The Jammu and Kashmir Aerial Ropeways Act, 2002 | XII of 2002 |
2. | The Jammu and Kashmir Agrarian Reforms Act, 1976 | XVII of 1976 |
3. | Agriculturists' Relief Act, Svt. 1983 | I of Svt. 1983 |
4. | The Jammu and Kashmir Government Aid to Agriculturists and Land Improvement Act, Svt. 1993 | VII of Svt. 1993 |
5. | The Jammu and Kashmir State Aid to Industries Act 1961 | XXII of 1961 |
6. | The Jammu and Kashmir Alienation of Land Act, Svt. 1995 | V of Svt. 1995 |
7. | The Jammu and Kashmir Anatomy Act, 1959 | XXII of 1959 |
8. | The Jammu and Kashmir Ancient Monuments Preservation Act, Svt. 1977 | V of Svt 1977 |
9. | The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002 | XVI of 2002 |
10. | The Jammu and Kashmir Big Landed Estates Abolition Act, Svt. 2007 | XVII of Svt. 2007 |
11. | The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002 | XXV of 2002 |
12. | The Jammu and Kashmir Board of School Education Act, 1975 | XXVIII of 1975 |
13. | The Jammu and Kashmir State Board of Technical Education Act, 2002 | XXIV of 2002 |
14. | The Jammu and Kashmir Brick Kilns (Regulation) Act, 2010 | XV II of 2010 |
15. | Camping and Mooring Sites Act, Svt. 2004 | XII of Svt. 2004 |
16. | The Jammu and Kashmir Chowkidari Act, 1956 | XXXVII of 1956 |
17. | The Jammu and Kashmir Civic Laws (Special Provisions) Act, 2014 | III of 2014 |
18. | The Jammu and Kashmir Civil Courts Act, Svt. 1977 | XLVI of Svt.1977 |
19. | The Jammu and Kashmir Civil Services (Decentralization and Recruitment) Act, 2010 | XVI of 2010 |
20. | The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010 | XIV of 2010 |
21. | The Srinagar and Jammu Cluster Universities Act, 2016. | III of 2016 |
22. | The Jammu and Kashmir State Commission for Backward Classes Act, 1997 | XII of 1997 |
23. | The Jammu and Kashmir Common Lands (Regulation) Act, 1956 | XXIV of 1956 |
24. | The Jammu and Kashmir Consolidation of Holdings Act, 1962 | V of 1962 |
25. | The Jammu and Kashmir Control of Building Operations Act, 1988 | XV of 1988 |
26. | The Jammu and Kashmir Cooperative Societies Act, 1989. | X of 1989 |
27. | The Jammu and Kashmir Debtors Relief Act, 1976 | XV of 1976 |
28. | The Jammu and Kashmir Delivery of Books and Newspapers (Public Libraries) Act, 1961 | XIII of 1961 |
29. | The Jammu and Kashmir Deputy Ministers' Salaries and Allowances Act, 1957 | VI of 1957 |
30. | The Jammu and Kashmir Deputy Speaker's and Deputy Chairman's (Emoluments) Act, 1956 | XXII of 1956 |
31. | The Jammu and Kashmir Development Act, 1970 | XIX of 1970 |
32. | The Jammu and Kashmir Egress and Internal Movement (Control) Ordinance, Svt. 2005. | V of Svt. 2005 |
33. | The Jammu and Kashmir Enemy Agents Ordinance, Svt. 2005. | VIII of Svt. 2005 |
34. | The Jammu and Kashmir State Emergency Relief Fund Act, 1960 | XIII of 1960 |
35. | The Jammu and Kashmir Excise Act, Samvat 1958 | -- |
36. | The Jammu and Kashmir Extraction of Resin Act, 1988. | IX of 1988 |
37. | The Jammu and Kashmir State Evacuees (Administration of Property) Act, Samvat 2006 (1949 A.D). | VI of Svt. 2006 |
38. | The Jammu and Kashmir Ferry Boats Control Act, 1971. | XVIII of 1971 |
39. | The Jammu and Kashmir State Finance Commission Act, 2006 | XVIII of 2006 |
40. | The Jammu and Kashmir Finance Commission for Panchayats and Municipalities Act, 2011 | XVI of 2011 |
41. | The Jammu and Kashmir Fire Force Act, 1967. | XXII of 1967 |
42. | The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006. | XII of 2006 |
43. | The Jammu and Kashmir Fisheries Act, 2018. | XVI of 2018 |
44. | The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005. | XVII of 2005 |
45. | The Jammu and Kashmir State Forest Corporation Act, 1978. | XII of 1978 |
46. | The Jammu and Kashmir Forest (Protection) Force Act, 2001. | VI of 2001 |
47. | The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987. | XXII of 1987 |
48. | The Jammu and Kashmir Gift Goods (Unlawful Possession) Act, 1963. | XL of 1963 |
49. | The Jammu and Kashmir Golf Development and Management Authority Act, 2013. | VIII of 2013 |
50. | The Jammu and Kashmir Goods and Services Tax Act, 2017. | V of 2017 |
51. | The Jammu and Kashmir Government Gazette Act, Svt. 1945. | XII of Svt. 1945 |
52. | The Jammu and Kashmir Governor's Special Security Force Act, 2018 Governors Act No. | XLII of 2018 |
53. | The Jammu and Kashmir Habitual Offenders (Control and Reform) Act, 1956. | XI of 1956 |
54. | The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978. | IV of 1978 |
55. | The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010. | XV of 2010 |
56. | The Jammu and Kashmir Highways Act, Svt. 2007. | XXVII of Svt. 2007 |
57. | The Jammu and Kashmir Home Guards Act, Svt. 2006. | III of Svt. 2006 |
58. | The Jammu and Kashmir Housing Board Act, 1976. | VII of 1976 |
59. | The Jammu and Kashmir Industrial Establishments (National and Festival) Holidays Act, 1974. | XIII of 1974 |
60. | The Jammu and Kashmir Inspector General of Prisons (Change in Designation) Act, 2001. | XIII of 2001 |
61. | The Jammu and Kashmir Islamic University of Science and Technology Kashmir Act, 2005. | XVIII of 2005 |
62. | The Jammu and Kashmir Kahcharai Act, Svt. 2011. | XVIII of Svt. 2011 |
63. | Kashmir and Jammu Universities Act, 1969. | XXIV of 1969 |
64. | Kashmir Silk Protection Act, 1964. | |
65. | The Jammu and Kashmir Khadi and Village Industries Board Act, 1965. | XVI of 1965 |
66. | Ladakh Autonomous Hill Development Council Act, 1997. | XXXI of 1997 |
67. | Ladakh Budhists Succession to Property Act, Svt. 2000. | XVIII of Svt. 2000 |
68. | The Jammu and Kashmir Lambardari Act, 1972. | X of 1972 |
69. | The Jammu and Kashmir Land Grants Act, 1960. | XXXVIII of 1960 |
70. | The Jammu and Kashmir Land Improvement Schemes Act, 1972. | XXIV of 1972 |
71. | The Jammu and Kashmir Land Revenue Act, Svt. 1996. | XII of Svt. 1996 |
72. | The Jammu and Kashmir Legislative Assembly Speaker's Emoluments Act, 1956. | IV of 1956 |
73. | The Jammu and Kashmir Legislative Council Chairman's (Emoluments) Act, 1962. | XXVIII of 1962 |
74. | The Jammu and Kashmir State Legislature Members' Pension Act, 1984. | II of 1984 |
75 | The Jammu and Kashmir Legislature (Prevention of Disqualification) Act, 1962. | XVI of 1962 |
76. | The Jammu and Kashmir State Legislature Proceedings (Protection of Publication) Act, 1960. | XXXVII of 1960 |
77. | Levy of Tolls Act, Svt.1995. | VIII of Svt. 1995 |
78. | The Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sales) Act, 1997. | XVI of 1997 |
79. | The Jammu and Kashmir Migrants (Stay of Proceedings) Act, 1997. | XVII of 1997 |
80. | The Jammu and Kashmir Ministers and Ministers of State Salaries Act, 1956. | VI of 1956 |
81. | The Jammu and Kashmir Ministers and Presiding Officers Medical Facilities Act, 1975. | XXII of 1975 |
82. | The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010. | XXIII of 2010 |
83. | The Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, Svt. 2005. | V of Svt. 2005 |
84. | The Jammu and Kashmir Motor Vehicles Taxation Act, 1957. | XXVI of 1957 |
85. | The Jammu and Kashmir Mulberry Protection Act, Svt. 2006. | X of Svt. 2006 |
86. | The Jammu and Kashmir Municipal Act, 2000. | XX of 2000 |
87. | The Jammu and Kashmir Municipal Corporation Act, 2000. | XXI of 2000 |
88. | The Jammu and Kashmir Municipal Ombudsman Act, 2010. | XX of 2010 |
89. | The Jammu and Kashmir Municipalities Public Disclosure Act, 2010. | XXIV of 2010 |
90. | The Jammu and Kashmir Muslim Marriages Registration Act, 1981. | XXII of 1981 |
91. | The Jammu and Kashmir Namdha Quality Control Act, Svt. 2010. | VI of Svt. 2010 |
92. | National Defence Fund Donation of Immovable Property (Exemption from Stamp Duty and Registration) Act, 1963. | V of 1963 |
93. | The Jammu and Kashmir Natural Calamities Destroyed Areas Improvement Act, Svt. 2011. | XXXVIII of Svt. 2011 |
94. | The Jammu and Kashmir Non-Biodegradable Material (Management) Handling and Disposal Act, 2007. | XII of 2007 |
95. | The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010. | XXVII of 2010 |
96. | The Jammu and Kashmir Ombudsman for Panchayats Act, 2014. | V of 2014 |
97. | The Jammu and Kashmir Panchayati Raj Act, 1989. | IX of 1989 |
98. | The Jammu and Kashmir Paramedical Council Act, 2014. | VII of 2014 |
99. | The Jammu and Kashmir Passengers Taxation Act, 1963. | XII of 1963 |
100. | The Jammu and Kashmir Plant Disease and Pests Act, 1973. | XIV of 1973 |
101. | Plyboard Industries (Acquisition of Shares and of the Industrial Undertakings) Act, 1987. | VI of 1987 |
102. | Police Act, Svt. 1983. | II of Svt. 1983 |
103. | The Jammu and Kashmir Preservation of Specified Trees Act, 1969. | V of 1969 |
104. | The Jammu and Kashmir Prevention of Beggary Act, 1960. | XL of 1960 |
105. | The Jammu and Kashmir Prevention of Fragmentation of Agricultural Holdings Act, 1960. | XXV of 1960 |
106. | Prevention of Ribbon Development Act, Svt. 2007. | XXVI of Svt. 2007 |
107. | Prevention of Rum Rasum Act, Svt. 1997. | I of Svt. 1997 |
108. | The Jammu and Kashmir Prevention and Suppression of Sabotages Activities Act, 1965. | XXII of 1965 |
109. | The Jammu and Kashmir Prevention of Unfair Means Examination Act, 1987. | XX of 1987 |
110. | The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002 | XXII of 2002 |
111. | Probate and Administration Act, Svt. 1977. | XXIX of Svt. 1977 |
112. | The Jammu and Kashmir Professions, Trades, Callings and Employment Tax Act, 2005. | IX of 2005 |
113. | The Jammu and Kashmir Prohibition on Conversion of Land and Alienation of Orchards Act, 1975. | VIII of 1975 |
114. | The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006. | XIII of 2006 |
115. | The Jammu and Kashmir Prohibition of Ragging Act, 2011. | VI of 2011 |
116. | The Jammu and Kashmir State Prohibition of Smoking (Cinema and Theatre Halls) Act, Svt. 2009. | XVIII of Svt. 2009 |
117. | The Jammu and Kashmir Prohibition of Smoking and Non-Smokers Health Protection in Public Service Vehicles Act, 1997. | XX of 1997 |
118. | The Jammu and Kashmir Property Rights to Slum Dwellers Act, 2012. | XI of 2012 |
119. | The Jammu and Kashmir Property Tax Board Act, 2013. | XI of 2013 |
120. | The Jammu and Kashmir Protection of Interest of Depositors (in Financial Establishments) Act, 2018. | XIII of 2018 |
121. | The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and Other Provisions Act, 1983. | V of 1983 |
122. | The Jammu and Kashmir Public Premises (Eviction of Un-authorised Occupants) Act, 1988. | XVII of 1988 |
123. | The Jammu and Kashmir Public Safety Act, 1978. | VI of 1978 |
124. | The Jammu and Kashmir Public Services Guarantee Act, 2011. | IX of 2011 |
125. | The Jammu and Kashmir Registration of Contractors Act, 1956. | XVI of 1956 |
126. | The Jammu and Kashmir Registration of Tourist Trade Act, 1978. | IX of 1978 |
127. | The Jammu and Kashmir Regulation of Accounts Act, Svt. 2001. | XIV of Svt. 2001 |
128. | The Jammu and Kashmir Reservation Act, 2004. | XIV of 2004 |
129. | The Jammu and Kashmir Residential and Commercial Tenancy Act, 2012. | V of 2012 |
130. | The Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976. | XIV of 1976 |
131. | The Jammu and Kashmir Right of Prior Purchase Act, Svt. 1993. | II of Svt. 1993 |
132. | The Jammu and Kashmir Road Safety Council Act, 2018. | V of 2018 |
133. | The Jammu and Kashmir Saffron Act, 2007. | V of 2007 |
134. | Salaries and Allowances of Members of Jammu and Kashmir State Legislature Act, 1960. | XIX of 1960 |
135. | Salaries and Allowances of Leader of Opposition in the State Legislature Act, 1985. | XVI of 1985 |
136. | The Sapphire Act, Svt. 1989. | XVI of Svt. 1989 |
137. | The Jammu and Kashmir School Education Act, 2002. | XXI of 2002 |
138. | The Jammu and Kashmir Self-Reliant Cooperatives Act, 1999. | X of 1999 |
139. | The Jammu and Kashmir State Sheep and Sheep Products Development Board Act, 1979. | IX of 1979 |
140. | Sher-i-Kashmir University of Agricultural Sciences and Technology Act, 1982. | VII of 1982 |
141. | Sher-i-Kashmir Institute of Medical Sciences (Grant of Degrees) Act, 1983. | XII of 1983 |
142. | The Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000. | XVIII of 2000 |
143. | The Jammu and Kashmir Shri Mata Sukhrala Devi Ji and Shri Mata Bala Sundari Shrine Act, 2013. | III of 2013 |
144. | The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988. | XVI of 1988 |
145. | The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999. | XII of 1999 |
146. | The Jammu and Kashmir Shri Shiv Khori Shrine Act, 2008. | IV of 2008 |
147. | The Jammu and Kashmir Sikh Gurdwaras and Religious Endowments Act, 1973. | XV of 1973 |
148. | The Jammu and Kashmir Silk (Development and Protection) Act, 1988. | XXVIII of 1988 |
149. | The Jammu and Kashmir Special Security Group Act, 2000. | VI of 2000 |
150. | The Jammu and Kashmir Special Tribunal Act, 1988. | XIX of 1988 |
151. | Stamp Act, Svt. 1977. | XL of Svt. 1977 |
152. | The Jammu and Kashmir Tenancy Act, Svt. 1980. | II of Svt. 1980 |
153. | The Jammu and Kashmir Tenancy (Stay of Ejectment Proceedings) Act, 1966. | XXXIII of 1966 |
154. | The Jammu and Kashmir State Town Planning Act, 1963. | XX of 1963 |
155. | The Jammu and Kashmir Treasure Trove Act, Svt. 1954. | --- |
156. | The Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014. | IV of 2014 |
157. | Urban Immovable Property Tax (Repeal and Saving) Act, 2002. | XXVIII of 2002 |
158. | The University of Ladakh Act, 2018. Governor's Act No. | LVI of 2018 |
159. | The Jammu and Kashmir Urban Property (Ceiling) Act, 1971. | XII of 1971 |
160. | Usurious Loans Act, Svt. 1977. | XLVII of Svt. 1977 |
161. | The Jammu and Kashmir Utilization of Lands Act, Svt. 2010. | IX of Svt. 2010 |
162. | The Jammu and Kashmir Vaccination Act, 1967. | XXI of 1967 |
163. | The Jammu and Kashmir Vegetable Seeds Act, Svt. 2009. | XII of Svt. 2009 |
164. | The Jammu and Kashmir State Vigilance Commission Act, 2011. | I of 2011 |
165. | The Jammu and Kashmir Water Resources (Regulation and Management) Act, 2010. | XXI of 2010 |
166. | The Jammu and Kashmir Willow (Prohibition on Export and Movement) Act, 2000. | XVI of 2000 |