12. The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor).-
The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor) shall be appointed in such manner, and shall exercise such powers and perform such duties as may be prescribed by the Statutes.
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12. The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor).- The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor) shall be appointed in such manner, and shall exercise such powers and perform such duties as may be prescribed by the Statutes. |
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