The International Finance Corporation (Status, Immunities and Privileges) Act, 1958

Act No. 42 of 1958

[17th October, 1958.]

An Act to implement the international agreement for the establishment and operation of the International Finance Corporation in so far as it relates to the status, immunities and privileges of that Corporation, and for matters connected therewith.

BE it enacted by Parliament in the Ninth Year of the Republic of India as follows:-