The International Development Association (Status, Immunities and Privileges) Act, 1960

Act No. 32 of 1960

[9th September, 1960.]

An Act to implement the international agreement for the establishment and operation of the International Development Association in so far as it relates to the status, immunities and privileges of that Association, and for matters connected therewith.

BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-