The Integrated Goods and Services Tax (Amendment) Act, 2018
[Act No. 32 of 2018]
[29th August, 2018.]
Contents: | |
Title | The Integrated Goods and Services Tax (Amendment) Act, 2018 |
Sections: | Particulars: |
1. | Short title and commencement |
2. | Amendment of section 2 |
3. | Amendment of section 5 |
4. | Amendment of section 8 |
5. | Amendment of section 12 |
6. | Amendment of section 13 |
7. | Amendment of section 17 |
8. | Amendment of section 20 |