The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
[Act No. 27 of 2017]
[23rd August, 2017.]
Contents | |
Title | Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017 |
Sections | Particulars |
1. | Short title and commencement |
2. | Extension and amendment of Integrated Goods and Services Tax Act |
3. | Repeal and saving |