Insurance Regulatory and Development Authority Act, 1999
9. Administrative powers of Chairperson
The Chairperson shall have the powers of general superintendence and direction in respect of all administrative matters of the Authority.
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Insurance Regulatory and Development Authority Act, 1999 9. Administrative powers of Chairperson The Chairperson shall have the powers of general superintendence and direction in respect of all administrative matters of the Authority. |
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