Insurance Regulatory and Development Authority Act, 1999
32. Amendment of Act 57 of 1972
The General Insurance Business (Nationalization) Act, 1972 shall be amended in the manner specified in the Third Schedule to this Act.
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Insurance Regulatory and Development Authority Act, 1999 32. Amendment of Act 57 of 1972 The General Insurance Business (Nationalization) Act, 1972 shall be amended in the manner specified in the Third Schedule to this Act. |
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