Insurance Regulatory and Development Authority Act, 1999
30. Amendment of Act 4 of 1938
The Insurance Act, 1938 shall be amended in the manner specified in the First Schedule to this Act.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Insurance Regulatory and Development Authority Act, 1999 30. Amendment of Act 4 of 1938 The Insurance Act, 1938 shall be amended in the manner specified in the First Schedule to this Act. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
