Insurance Regulatory and Development Authority Act, 1999
28. Application of other laws not barred
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.
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Insurance Regulatory and Development Authority Act, 1999 28. Application of other laws not barred The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force. |
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