64-I.
[Power of Executive Committee of Life Insurance Councile to hold examinations for insurance agents.]-Omitted by Insurance Laws (Amendment) Act 2015 (5 of 2015) s. 74 (w.e.f. 26-12-2014).
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64-I. [Power of Executive Committee of Life Insurance Councile to hold examinations for insurance agents.]-Omitted by Insurance Laws (Amendment) Act 2015 (5 of 2015) s. 74 (w.e.f. 26-12-2014). |
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