10. Authorities of Institutes.
The following shall be the authorities of an Institute, namely:
(a) a Board of Governors;
(b) a Senate; and
(c) such other authorities as may be declared by the Statutes to be the authorities of the Institute.
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10. Authorities of Institutes. The following shall be the authorities of an Institute, namely: (a) a Board of Governors; (b) a Senate; and (c) such other authorities as may be declared by the Statutes to be the authorities of the Institute. |
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