The Tenth Schedule
(See section 254)
Amendment to The Limited Liability Partnership Act, 2008 (6 of 2009)
In section 64, clause (c) shall be omitted.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
The Tenth Schedule (See section 254) Amendment to The Limited Liability Partnership Act, 2008 (6 of 2009) In section 64, clause (c) shall be omitted. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
