The Insolvency and Bankruptcy Code (Amendment) Act, 2018
Act No. 12 of 2018
[18th January, 2018.]
An Act to amend the Insolvency and Bankruptcy Code, 2016.
BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:
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The Insolvency and Bankruptcy Code (Amendment) Act, 2018 [18th January, 2018.] An Act to amend the Insolvency and Bankruptcy Code, 2016. BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows: |
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