The Insolvency and Bankruptcy Code (Amendment) Act, 2017
[Act No. 12 of 2018]
[18th January, 2018.]
| Contents: | |
| Title | The Insolvency and Bankruptcy Code (Amendment) Act, 2017 |
| Sections: | Particulars: |
| 1. | Short title and commencement |
| 2. | Amendment of section 2 |
| 3. | Amendment of section 5 |
| 4. | Amendment of section 25 |
| 5. | Amendment of section 29A |
| 6. | Amendment of section 30 |
| 7. | Amendment of section 35 |
| 8. | Amendment of section 235A |
| 9. | Amendment of section 240 |
| 10. | Repeal and savings |
