Information Technology Act, 2000
93. Amendment of Act 18 of 1891.-
The Bankers’ Books Evidence Act, 1891 shall be amended in the manner specified in the Third Schedule to this Act.
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Information Technology Act, 2000 93. Amendment of Act 18 of 1891.- The Bankers’ Books Evidence Act, 1891 shall be amended in the manner specified in the Third Schedule to this Act. |
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