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The Inflammable Substances Act, 1952
[Act No. 20 of 1952]
[6th March, 1952.]
Contents
Sections
Particulars
Title
The Inflammable Substances Act
1.
Short title
2.
Definitions
3.
Declaration of certain substances to be dangerously inflammable
4.
Power to apply Petroleum Act to dangerously inflammable substances
5.
Operation of certain notifications and rules
6.
Validation of certain acts and indemnity in respect thereof
7.
[Repealed.]
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