3. Certain prohibitions in relation to infant milk substitutes, feeding bottles and infant foods.-
No person shall-
(a) advertise, or take part in the publication of any advertisement, for the distribution, sale or supply of infant milk substitutes 1[, feeding bottles or infant foods]; or
(b) give an impression or create a belief in any manner that feeding of 2[infant milk substitutes and infant foods are] equivalent to, or better than, mother's milk; or
3[(c) take part in the promotion of infant milk substitutes, feeding bottles or infant foods.]