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Industrial Disputes (Banking and Insurance Companies) Act, 1949

Preamble

[ACT, 54 OF 1949]

An Act to provide for the adjudication of industrial disputes concerning certain banking and insurance companies.

Whereas it is expedient to provide for the adjudication of industrial disputes concerning banking and insurance companies having branches or other establishments in more than one State; It is hereby enacted as follows :



Industrial Disputes (Banking and Insurance Companies) Act, 1949 Back




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