Industries (Development and Regulation) Act, 1951
32. Amendment of section 2, Act 14 of 1947
[Rep. by Repealing and Amending Act, 1957 (3 6 of 1957) ]
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Industries (Development and Regulation) Act, 1951 32. Amendment of section 2, Act 14 of 1947 [Rep. by Repealing and Amending Act, 1957 (3 6 of 1957) ] |
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