Industries (Development and Regulation) Act, 1951
17. Special provisions for direct control by Central Government in certain cases
[Rep. by Industries (Development and Regulation) Amendment Act, 1953, w.e.f. 1-10-1953. ]
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Industries (Development and Regulation) Act, 1951 17. Special provisions for direct control by Central Government in certain cases [Rep. by Industries (Development and Regulation) Amendment Act, 1953, w.e.f. 1-10-1953. ] |
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