Composition of a Petty Force Court | Indo Tibetan Border Police Force Act, 1992 | Bare Acts | Law Library

Follow @SCJudgments

81. Composition of a Petty Force Court.-

A Petty Force Court shall consist of not less than three officers.

Indo Tibetan Border Police Force Act, 1992

Back

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement