AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

80. Composition of a General Force Court.-

A General Force Court shall consist of not less than five officers.



Indo Tibetan Border Police Force Act, 1992 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement