79. Contents of warrants issued under sections 77 and 78.-
A warrant issued under section 77 or section 78 may contain such restrictions, reservations or conditions as the officer issuing it may think fit.
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79. Contents of warrants issued under sections 77 and 78.- A warrant issued under section 77 or section 78 may contain such restrictions, reservations or conditions as the officer issuing it may think fit. |
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