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9. Officers of the University.

The following shall be the officers of the University:

(1) The Vice-Chancellor;

(2) The Pro-Vice-Chancellors;

(3) The Directors;

(4) The Registrars;

(5) The Finance Officer; and

(6) Such other officers as may be declared by the Statutes to be the officers of the University.



Indira Gandhi National Open University Act, 1985 Back




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