21. The Schools of Studies.
(1) There shall be such number of Schools of Studies as the University may determine from time to time.
(2) The constitution, powers and functions of the Schools of Studies shall be prescribed by the Statutes.
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21. The Schools of Studies. (1) There shall be such number of Schools of Studies as the University may determine from time to time. (2) The constitution, powers and functions of the Schools of Studies shall be prescribed by the Statutes. |
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