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Indian Wireless Telegraphy Act, 1933

11. Saving of Indian Telegraph Act, 1885

Nothing in this Act contained shall authorize the doing of anything prohibited under this Indian Telegraph Act, 1885 (13 of 1885), and no license issued under this Act shall authorize any person to do anything for the doing of which a license or permission under the Indian Telegraph Act, 1885, is necessary.



Indian Wireless Telegraphy Act, 1933 Back




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