Indian Trusts Act, 1882
THE SCHEDULE
(See Section 2)
STATUTE
| Year and Chapter | Short Title | Extent of repeal |
| 29 Car. II, c.3 | The Statute of Frauds5 | Sections 7,8,9,10 and 11 |
ACTS OF THE GOVERNOR GENERAL IN COUNCIL
| Number and Year | Short Title | Extent of Repeal |
| XXVIII of 1866 | 6 The Trustees' and Mortagees' Powers Act, 1866. | Sections 2,3,4,5,32,33,34,35,36
and 37.
In Section 7[***] 43 the word "trustee" wherever it occurs; and in section 43 the words "management or" and "the trust-property or". |
| 1 of 1877 | 6 The Specific Relief Act, 1877 | In section 12 the first illustration. |
