Indian Trusts Act, 1882
76. Survival of trust
On the death or discharge of one of several co-trustees, the trust survives and the trust-property passes to the others, unless the instrument of trust expressly declares otherwise.
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Indian Trusts Act, 1882 76. Survival of trust On the death or discharge of one of several co-trustees, the trust survives and the trust-property passes to the others, unless the instrument of trust expressly declares otherwise. |
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