Indian Trusts Act, 1882
51. Trustee may not use trust property for his own profit
A trustee may not use or deal with the trust-property for his own profit or for any other purpose unconnected with the trust.
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Indian Trusts Act, 1882 51. Trustee may not use trust property for his own profit A trustee may not use or deal with the trust-property for his own profit or for any other purpose unconnected with the trust. |
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