18. Collector to exercise powers of Civil Court.
A Collector making any enquiry under this Act may exercise any power conferred by the Code of Civil Procedure1 (14 of 1882) on a Civil Court for the trial of suits.
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18. Collector to exercise powers of Civil Court. A Collector making any enquiry under this Act may exercise any power conferred by the Code of Civil Procedure1 (14 of 1882) on a Civil Court for the trial of suits. |
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