The Indian Tolls (Army and Air Force) Act, 1901
Act No. 2 of 1901
[22nd February, 1901.]
An Act to amend the law relating to the exemption from tolls of persons and a property belonging to the Army 2 [or Air Force].
It is hereby enacted as follows:
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The Indian Tolls (Army and Air Force) Act, 1901 [22nd February, 1901.] An Act to amend the law relating to the exemption from tolls of persons and a property belonging to the Army 2 [or Air Force]. It is hereby enacted as follows: |
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