The Indian Tolls (Army and Air Force) Act, 1901
[Act No. 2 of 1901]
[22nd February, 1901.]
Contents: | |
Title | The Indian Tolls (Army and Air Force) Act, 1901 |
Sections: | Particulars: |
1. | Short title, extent and commencement |
2. | Definitions |
3. | Exemptions from tolls |
4. | ATolls on vessels transporting troops and baggage, etc., of troops embarked or disembarked |
5. | Penalty |
6. | Compensation |
7. | Rules |
8. | [Repealed] |
Schedule I | [Enactments repealed] |