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Indian Telegraph Act, 1885

19. Telegraph lines and posts placed before the passing of this Act

Every telegraph line or post placed before the passing of this Act under, over, along, across, in or upon any property, for the purposes of a telegraph established or maintained by the 16[Central Government], shall be deemed to have been placed in exercise of the powers conferred by, and after observance of all the requirements of, this Act.



Indian Telegraph Act, 1885 Back




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