Indian Stamp Act, 1899
77. Saving as to court-fees
Nothing in this Act contained shall be deemed to affect the duties chargeable under any enactment for the time being in force relating to court-fee.
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Indian Stamp Act, 1899 77. Saving as to court-fees Nothing in this Act contained shall be deemed to affect the duties chargeable under any enactment for the time being in force relating to court-fee. |
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