Indian Stamp Act, 1899
71. Jurisdiction of Magistrates
No magistrate other than a Presidency Magistrate or a Magistrate whose powers are not less than those of a Magistrate of the second class, shall try any offence under this Act.
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Indian Stamp Act, 1899 71. Jurisdiction of Magistrates No magistrate other than a Presidency Magistrate or a Magistrate whose powers are not less than those of a Magistrate of the second class, shall try any offence under this Act. |
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