The Indian Soldiers (Litigation) Act, 1925
(Modified as on - 19th November, 2018)
Act No. 4 of 19251
[26th February, 1925.]
An Act to consolidate and amend the law to provide for the special protection in respect of civil and revenue litigation of Indian soldiers serving under special conditions.
WHEREAS it is expedient to consolidate and amend the law to provide for the special protection in respect of civil and revenue litigation of Indian soldiers serving under special conditions;
It is hereby enacted as follows:-