3. Locality of service of Reserves.-
5*** A person belonging to the 6[Indian Reserve Forces] shall be liable to serve beyond the limits of 7[India] as well as within those limits. 8* * * * *
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3. Locality of service of Reserves.- 5*** A person belonging to the 6[Indian Reserve Forces] shall be liable to serve beyond the limits of 7[India] as well as within those limits. 8* * * * * |
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