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Name of the Fund from which transfer is to he made Share of Pakistan Red Cross Society as on 30- 6-48 Amount advanced to Pakistan Red Cross Society up to 31-12- 52 Amount advanced to Pakistan Red Cross Society up to 31-12- 52
Rs. A. P. Rs. A. P. Rs. A. P.
Indian Red Cross Society 41,74208 6 3 4,04,348 13 5 37,69,859 8 10
Indian Forces' Medical After-Care Fund 4,81,232 14 0 1,30,000 0 0 3,51,232 14 0
Lady Chelmsford All-India Maternity and Child Welfare Bureau-Army Child Welfare Fund 91,225 0 0 8,186 13 0 83,038 3 0
Victoria Memorial Scholarships Fund 1,83,669 4 0 18,395 8 0 1,65,273 12 0
Total 49,30,335 8 3 5,60,931 2 5 43,69,404 5 10
Add-Amount due from Assam Red Cross Branch 36,351 / 44,05,755 0 / 5 0 / 10
Deduct-Amount due from West Punjab Branch of the Pakistan Red Cross
Net amount payable to Pakistan Red Cross Society.......... 5,543 / 44,00,212 0 / 5 0 / 10


Indian Red Cross Society Act, 1920 Back




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